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State of Punjab - Section

Section 312 in Punjab Jail Manual, 1996

312. A list of arms etc. to be sent to Inspector-General on 1st December.

- On the 1st December of each year a list of the arms and accoutrements in stock (Form No. 169) with remarks as to their condition and the quantity of each kind of ammunition in store, shall be submitted for the information of the Inspector-General.