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[Cites 0, Cited by 0] [Section 21(9)] [Section 21] [Entire Act]

State of Bihar - Subsection

Section 21(9)(c) in The Bihar Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(c)Food and food materials shall be stored in fly-proof safes and handled with the help of wooden or suitable metal forceps whichever is convenient. Vessels once used shall be scaled being used again.