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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(l) in Tamil Nadu Electricity Regulatory Commission Intra State Open Access Regulations, 2005

(l)"SLDC" means the State Load Dispatch Centre, until, in its preset form as an integral unit of the Licensee or established under sub-section (1) of section 31 of the Act;