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[Cites 0, Cited by 0] [Section 85(1)] [Section 85] [Entire Act]

State of Maharashtra - Subsection

Section 85(1)(c) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(c)in framing and modifying regulations for regulating the proceedings of any such Committee and the conduct of correspondence relating to the purpose for which the Committee is appointed.