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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(ii) in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977

(ii)a commodity sold to an intermediary in bulk to enable such intermediary to sell, distribute or deliver such commodity to the consumer in smaller quantities, [or] [Inserted by G.S.R. 113(E), dated 12-2-2004 (w.e.f. 12-2-2004).]