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Supreme Court - Daily Orders

Abc vs Union Of India on 22 September, 2023

Author: B.V. Nagarathna

Bench: B.V. Nagarathna

     ITEM NO.66+75                           COURT NO.15                    SECTION X

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Writ Petition (Civil) No.830/2023

     ABC                                                                Petitioner(s)

                                                VERSUS

     UNION OF INDIA & ANR.                                              Respondent(s)

     (IA No.161812/2023-STAY APPLICATION)

     WITH
     W.P.(C) No.756/2022 [PIL-W]

     W.P.(C) No. 931/2022 (X)

     W.P.(C) No. 1129/2022 (X)
     (FOR ADMISSION)

     W.P.(C) No. 42/2023 (X)
     (FOR APPLICATION FOR FILING THE PETITION WITHOUT DISCLOSING THE
     IDENTITY OF THE PETITIONER/RESPONDENT ON IA 8968/2023
     FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 14205/2023
     IA No. 8968/2023 - APPLICATION FOR FILING THE PETITION WITHOUT
     DISCLOSING THE IDENTITY OF THE PETITIONER/RESPONDENT
     IA No. 14205/2023 - APPROPRIATE ORDERS/DIRECTIONS)

     W.P.(C) No. 164/2023 (X)
     (FOR ADMISSION)

     W.P.(C) No. 487/2023 (X)
     (FOR ADMISSION
     IA No. 90140/2023 - GRANT OF INTERIM RELIEF
     IA No. 154907/2023 - INTERVENTION/IMPLEADMENT
     IA No. 116569/2023 - INTERVENTION/IMPLEADMENT
     IA No. 115323/2023 - INTERVENTION/IMPLEADMENT
     IA No. 190740/2023 - INTERVENTION/IMPLEADMENT
     IA No. 164088/2023 - INTERVENTION/IMPLEADMENT
     IA No. 162623/2023 - INTERVENTION/IMPLEADMENT)

     W.P.(C) No. 522/2023 (X)
     (FOR ADMISSION)

     Date : 22-09-2023 This petition was called on for hearing today.
Signature Not Verified

Digitally signed by
Neetu Khajuria
Date: 2023.09.23

     CORAM :
12:43:57 IST
Reason:


                         HON'BLE MRS. JUSTICE B.V. NAGARATHNA


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         HON'BLE MR. JUSTICE UJJAL BHUYAN

For Petitioner(s)   Mr. Sanjay Jain, Sr. Adv.
                    Mr. Nalin Tripathi, Adv.
                    Mr. Yuvraj Sharma, Adv.
                    Mr. Nishank Tripathi, Adv.
                    Ms. Harshita Sukhija, Adv.
                    Ms. Neelam Singh, AOR

                    Mr. Mayank Pandey, AOR
                    Mr. Rudra Pratap Singh Solanki, Adv.
                    Mr. Ashish Kumar Pandey, Adv.

                    Mr. Akshat Srivastava, AOR

                    Ms. Mohini Priya, AOR
                    Mr. Rajan Raj, Adv.
                    Ms. Eka Kumari Singh, Adv.
                    Ms. Aishwarya Sinha, Adv.

                    Ms. Arundhati Katju, Adv.
                    Ms. Meeha Nagpal, Adv.
                    Mr. Malak Manish Bhatt, AOR
                    Ms. Supriya Julka, Adv.
                    Ms. Srishti B., Adv.
                    Ms. Ritika Meena, Adv.
                    Ms. Samriddhi, Adv.
                    Mr. Himanshu Sumen, Adv.

For Respondent(s)   Mr. Tushar Mehta, Solicitor General
                    Ms. Aishwarya Bhati, A.S.G.
                    Mr. Gurmeet Singh Makker, AOR
                    Mr. Rajat Nair, Adv.
                    Ms. Chitrangda, Adv.
                    Mr. Ketan Paul, Adv.
                    Mr. Mayank Pandey, Adv.

                    Ms. Ameyavikrama Thanvi, AOR

                    Mr. Ivan, AOR

          UPON hearing the counsel the Court made the following
                             O R D E R

Tag the matter along with W.P.(C) No.756 of 2022 and connected matters and list on 26.09.2023 immediately after fresh cases.

  (KRITIKA TIWARI)                                  (MALEKAR NAGARAJ)
SENIOR PERSONAL ASSISTANT                          COURT MASTER (NSH)


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