Supreme Court - Daily Orders
Abc vs Union Of India on 22 September, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.66+75 COURT NO.15 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No.830/2023
ABC Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(IA No.161812/2023-STAY APPLICATION)
WITH
W.P.(C) No.756/2022 [PIL-W]
W.P.(C) No. 931/2022 (X)
W.P.(C) No. 1129/2022 (X)
(FOR ADMISSION)
W.P.(C) No. 42/2023 (X)
(FOR APPLICATION FOR FILING THE PETITION WITHOUT DISCLOSING THE
IDENTITY OF THE PETITIONER/RESPONDENT ON IA 8968/2023
FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 14205/2023
IA No. 8968/2023 - APPLICATION FOR FILING THE PETITION WITHOUT
DISCLOSING THE IDENTITY OF THE PETITIONER/RESPONDENT
IA No. 14205/2023 - APPROPRIATE ORDERS/DIRECTIONS)
W.P.(C) No. 164/2023 (X)
(FOR ADMISSION)
W.P.(C) No. 487/2023 (X)
(FOR ADMISSION
IA No. 90140/2023 - GRANT OF INTERIM RELIEF
IA No. 154907/2023 - INTERVENTION/IMPLEADMENT
IA No. 116569/2023 - INTERVENTION/IMPLEADMENT
IA No. 115323/2023 - INTERVENTION/IMPLEADMENT
IA No. 190740/2023 - INTERVENTION/IMPLEADMENT
IA No. 164088/2023 - INTERVENTION/IMPLEADMENT
IA No. 162623/2023 - INTERVENTION/IMPLEADMENT)
W.P.(C) No. 522/2023 (X)
(FOR ADMISSION)
Date : 22-09-2023 This petition was called on for hearing today.
Signature Not Verified
Digitally signed by
Neetu Khajuria
Date: 2023.09.23
CORAM :
12:43:57 IST
Reason:
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
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HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) Mr. Sanjay Jain, Sr. Adv.
Mr. Nalin Tripathi, Adv.
Mr. Yuvraj Sharma, Adv.
Mr. Nishank Tripathi, Adv.
Ms. Harshita Sukhija, Adv.
Ms. Neelam Singh, AOR
Mr. Mayank Pandey, AOR
Mr. Rudra Pratap Singh Solanki, Adv.
Mr. Ashish Kumar Pandey, Adv.
Mr. Akshat Srivastava, AOR
Ms. Mohini Priya, AOR
Mr. Rajan Raj, Adv.
Ms. Eka Kumari Singh, Adv.
Ms. Aishwarya Sinha, Adv.
Ms. Arundhati Katju, Adv.
Ms. Meeha Nagpal, Adv.
Mr. Malak Manish Bhatt, AOR
Ms. Supriya Julka, Adv.
Ms. Srishti B., Adv.
Ms. Ritika Meena, Adv.
Ms. Samriddhi, Adv.
Mr. Himanshu Sumen, Adv.
For Respondent(s) Mr. Tushar Mehta, Solicitor General
Ms. Aishwarya Bhati, A.S.G.
Mr. Gurmeet Singh Makker, AOR
Mr. Rajat Nair, Adv.
Ms. Chitrangda, Adv.
Mr. Ketan Paul, Adv.
Mr. Mayank Pandey, Adv.
Ms. Ameyavikrama Thanvi, AOR
Mr. Ivan, AOR
UPON hearing the counsel the Court made the following
O R D E R
Tag the matter along with W.P.(C) No.756 of 2022 and connected matters and list on 26.09.2023 immediately after fresh cases.
(KRITIKA TIWARI) (MALEKAR NAGARAJ)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)
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