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[Cites 0, Cited by 0] [Section 162A] [Entire Act]

Union of India - Subsection

Section 162A(b) in The Drugs and Cosmetics Rules, 1945

(b)At least 5 years experience in the Ayurveda/Siddha/Unani drug manufacturing or testing of Ayurvedic, Siddha and Unani drugs or enforcement of provisions of Chapter IV-A of the Drugs and Cosmetics Act, 1940 and rules made thereunder or teaching/research on clinical practice of Ayurveda/Siddha/Unani System.]