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[Cites 0, Cited by 0] [Section 340(3)] [Section 340] [Entire Act]

State of Andhra Pradesh - Subsection

Section 340(3)(e) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

(e)Sri............S/o...........r/o. and Sri............S/o..........r/o.........were present at the time of the above service.