Calcutta High Court
Pcc Logistics Pvt Ltd vs M/S Spml Infra Ltd And Anr on 17 November, 2025
Author: Aniruddha Roy
Bench: Aniruddha Roy
OCD-5, 6 & 38
In The High Court at Calcutta
[Commercial Division]
Original Side
IA NO. GA-COM/5/2025
In CS-COM/770/2024
PCC LOGISTICS PVT LTD
Vs
M/S SPML INFRA LTD AND ANR
&
IA NO. GA-COM/6/2025
In CS-COM/770/2024
PCC LOGISTICS PVT LTD
Vs
M/S SPML INFRA LTD AND ANR
&
IA NO. GA-COM/4/2024
In CS-COM/770/2024
PCC LOGISTICS PVT LTD
Vs
M/S SPML INFRA LTD AND ANR
BEFORE :
THE HON'BLE JUSTICE ANIRUDDHA ROY
Date : 17th November, 2025.
Appearance :
Mr. Rupak Ghosh, Adv.
Mr. Ayan Dutta, Adv.
Mr. Dilip Kumar Ghosh, Adv.
...for the plaintiff
Mr. Swatarup Banerjee, Adv.
Mr. Aritra Deb, Adv.
...for the defendant No. 1
Mr. Aritra Basu, Adv.
Mr. Uttam Kumar Mondal, Adv.
Mrs. Maitree Roy, Adv.
Ms. Udita Mondal, Adv.
...for the defendant No. 2
2
In Re: IA No. GA-COM/5/2025
The Court :- Mr. Rupak Ghosh, learned Advocate appears for the
plaintiff.
Mr. Swatarup Banerjee, learned Advocate appears for the defendant
No. 1.
Mr. Aritra Basu, learned Advocate appears for the defendant No. 2.
Parties jointly submit that the instant application is connected one
with IA No. GA-COM/4/2024 and both these applications can be taken up
together.
In Re: IA No. GA-COM/4/2024
This is an application filed under Section 8 of the Arbitration and
Conciliation Act, 1996 by the defendant No. 1.
Considering the nature of this application, the same has to be heard
first.
In Re: IA No. GA-COM/6/2025
This is an application filed by the defendant No. 2 praying for
extension of time to file written statement beyond 30 days but within 120
days from the date of service of writ of summons.
Mr. Rupak Ghosh, learned Advocate appearing for the plaintiff prays
for an opportunity to file affidavit in opposition.
Affidavit in opposition shall be filed on or before December 2, 2025.
Affidavit in reply, if any, thereto shall be filed by December 16, 2025.
CS-COM/770/2024
A.R., J.
3 This direction is passed subject to the fate of pending Section 8 application.
All applications shall appear under the heading "Adjourned Motion"
on January 7, 2026.
(ANIRUDDHA ROY, J.) Sbghosh CS-COM/770/2024 A.R., J.