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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(1)(i) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(i)to ensure active participation of people in implementation, maintenance and equitable distribution of benefits of development schemes in the village;