Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] Union of India - Subsection Section 55(3) in Dock Workers (Safety, Health and Welfare) Scheme, 1961 (3)Where practicable, ladders shall rise, or be provided with an adequate handhold, to height of 1 m. (3 ft. 3 inch) above the top landing place.
