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State of Rajasthan - Section

Section 18 in The Rajasthan Legal Assistance (Scheduled Castes and Scheduled Tribes) Rules, 1969

18.

These rules will supersede the rules issued vide Notification No. F. 10(7)(35) PI. SW/58, dated 19-12-56 for providing Legal Assistance to persons belonging to Scheduled Castes and Scheduled Tribes.