Supreme Court - Daily Orders
Malti Bai vs Khilona Bahu(D) Thr.Lrs. . on 31 January, 2014
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ITEM NO.27 COURT NO.9 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).1359/2014
(From the judgement and order dated 25/07/2013 in Second Appeal No.65/2008
of The HIGH COURT OF M.P AT JABALPUR)
MALTI BAI Petitioner(s)
VERSUS
KHILONA BAHU(D) THR.LRS. & ORS. Respondent(s)
(With appln(s) for exemption from filing O.T. and prayer for interim relief
and office report)
Date: 31/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE
For Petitioner(s) Mr. Balbir Singh Gupta,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
In view of the letter circulated by learned counsel for the petitioner seeking an adjournment on the ground of illness, the matter is adjourned by one week.
| (S.K. Rakheja) | |(Indu Satija) | |Court Master | |Assistant Registrar |