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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(a) in The Vidarbha Irrigation Development Corporation Act, 1997

(a)to promote and operate,-
(i)some irrigation projects mentioned in the Schedule and command area development including flood control; and
(ii)some schemes for the generation of hydro-electrical energy;