Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Haryana - Subsection Section 7(iii) in Haryana Special Economic Zone Rules, 2007 (iii)a copy of the shajra map indicating the khasra numbers of each field with area statement thereof, name of the village, and its hadbast number;
