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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(1)(xiv) in The Income Tax Act, 1961

(xiv)[ any sum paid by a public financial institution by way of contribution to such credit guarantee fund trust for small industries as the Central Government may, by notification in the Official Gazette, specify in this behalf. [ Inserted by Act 22 of 2007, Section 13 (w.e.f. 1.4.2008).]