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[Cites 0, Cited by 0] [Section 67A(8)] [Section 67A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 67A(8)(a) in The M.P. Factories Rules, 1962

(a)The serial number of the gasholder, vide Rule 3 above and the particulars of manufacture i.e. maker's name, date of manufacture, capacity, number of lifts, pressure thrown by holder when full of gas.