Madhya Pradesh High Court
Smt.Rajni vs Rais on 19 October, 2023
Author: Achal Kumar Paliwal
Bench: Achal Kumar Paliwal
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
BEFORE
HON'BLE SHRI JUSTICE ACHAL KUMAR PALIWAL
ON THE 19 th OF OCTOBER, 2023
MISC. APPEAL No. 2314 of 2016
BETWEEN:-
1. SMT.RAJNI W/O SHRI BALAPRASAD NAMDEO,
AGED ABOUT 55 YEARS, OCCUPATION: HOME
MAKER 1/6, PARSI MOHALLA, A.B.ROAD INDORE
(MADHYA PRADESH)
2. SUJATA VERMA D/O SHRI BALAPRASAD
NAMDEO, AGED ABOUT 30 YEARS, 1/6, PARSI
MOHALLA, A B ROAD, INDORE (MADHYA
PRADESH)
.....APPELLANTS
(NONE APPEARED FOR APPELLANTS)
AND
1. RAIS S/O BASHIR PATEL, AGED ABOUT 40 YEARS,
OCCUPATION: AGRICULTURIST VILLAGE NAYTA
MUNDLA DISTT.INDORE (MADHYA PRADESH)
2. RAJESH PRAJAPAT S/O RAMCHARANDRA
PRAJAPT, AGED ABOUT 38 YEARS, OCCUPATION:
BUSIENSS 16/3, PARSI MOHALLA, INDORE
(MADHYA PRADESH)
3. MANAGER CITY FINANCE BANK INDORE
BRANCH BENEATH ORIENTAL BAK, SNEH
NAGAR, SAPNA SANGEETA MAIN RAOD, INDORE
(MADHYA PRADESH)
4. KOTAK MAHINDRA BANK LTD. 36/38A, NARIMAN
BHAVAN, 227, NARIMAN POINT, MUMBAI
THROUGH REP. GOTAM KOTAKR, ADD. RETAIL
ARD 5TH FLOR, METRO TOWER, VIJAY NAGAR,
A.B. ROAD, (MADHYA PRADESH)
.....RESPONDENTS
(NONE APPEARED FOR RESPONDENTS)
Signature Not Verified
Signed by: NARENDRA
KUMAR RAIPURIA
Signing time: 20-10-2023
20:08:43
2
T h is appeal coming on for orders this day, t h e cou rt passed the
following:
ORDER
Perusal of the order-sheets reveals that on 04.10.2023 and 12.10.2023, no one appeared on behalf of the parties. Today also, there is no appearance on behalf of the parties.
It appears that the appellants are not interested in prosecuting the present appeal. Therefore, the present appeal is dismissed for want of prosecution.
(ACHAL KUMAR PALIWAL) JUDGE N.R. Signature Not Verified Signed by: NARENDRA KUMAR RAIPURIA Signing time: 20-10-2023 20:08:43