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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(v) in The Orissa Agricultural Produce Markets Rules, 1958

(v)A deposit made by the candidate shall it is not forfeited under the Sub-rule (iii) be returned to the candidate as soon as it may be after publication of the result of the election in Orissa Gazette.