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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(1) in The Assam Handicraft Artisans Welfare Fund Scheme, 2000

(1)Every Handicraft Artisan who desires to become a member of the fund shall, within 90 days of commencement of this Scheme, apply to the Chief Executive Officer or any other officer authorised by the Board in this behalf in Form No.l on payment of an application fee of Rs.5.00 (Rupees Five) only. The applications shall be accompanied by 3 copies of recent passport size photograph duly attested by a government Gazetted Officer.