Kerala High Court
Maxon P.X vs State Of Kerala on 20 December, 2024
WP(C) No.26668/2021 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
Friday, the 20th day of December 2024 / 29th Agrahayana, 1946
WP(C) NO. 26668 OF 2021 (G)
PETITIONERS:
1. MAXON P.X., AGED 47 YEARS, S/O. KUNJAPPAN, C.C.NO.23/350, PUTHEN
PADATHU HOUSE, BEACH ROAD, RAMESWARAM VILLAGE, KOCHI-682 002.
2. RAJU K.S., AGED 48 YEARS, S/O. SIVAN, C.C.NO.23/359, KATTIKATTU,
BEACH ROAD, RAMESWARAM VILLAGE, KOCHI-682 002.
3. PETER, AGED 54 YEARS, S/O. THOMAS, C.C.NO.23/352, THAMARAPPARAMBU,
BEACH ROAD, RAMESWARAM VILLAGE, KOCHI-682 002.
4. AUGUSTINE, AGED 73 YEARS, S/O.GEORGE, C.C.NO.23/369, KADEPPARAMBIL
HOUSE, BEACH ROAD, RAMESWARAM VILLAGE, KOCHI-682 002.
5. BENNY, AGED 55 YEARS, S/O. XAVIER, C.C.NO.23/355, KAKRANCHERRY
HOUSE, BEACH ROAD, RAMESWARAM VILLAGE, KOCHI-682 002.
6. RUBAN P.B., AGED 52 YEARS, S/O. BENJAMIN, C.C.NO.23/370, THEKKE
THAMARAPARAMBU, BEACH ROAD, RAMESWARAM VILLAGE, KOCHI-682 002.
7. RAPHAEL P.J., AGED 60 YEARS, W/O. JOSEPH, C.C.NO.23/400,
PALLIPPARAMBIL HOUSE, BEACH ROAD, RAMESWARAM VILLAGE, KOCHI-682 002.
8. STANLY P.B., AGED 60 YEARS, S/O. BENJAMIN, C.C.NO.23/374, THEKKE
THAMARAPARAMBU, BEACH ROAD, RAMESWARAM VILLAGE, KOCHI-682 002.
9. BASIL P.B., AGED 60 YEARS, S/O. BENJAMIN, C.C.NO.23/373, BEACH ROAD,
RAMESWARAM VILLAGE, KOCHI-682 002.
10. KUNJUMON, AGED 60 YEARS, S/O. RAPHEL, C.C.NO.23/401, THALUTHARA
VEEDU, BEACH ROAD, RAMESWARAM VILLAGE, KOCHI-682 002.
11. GRACY, AGED 49 YEARS, W/O. JOSEPH, C.C.NO.23/360, MUNDAMVELI MURI,
BEACH ROAD, RAMESWARAM VILLAGE, KOCHI-682 002.
12. JOY, AGED 58 YEARS, S/O. KUNJAPPAN, C.C.NO.23/356, TAMARAPARAMBU,
BEACH ROAD, RAMESWARAM VILLAGE, KOCHI-682 002.
13. TITUS V.A., AGED 51 YEARS S/O. ACHUKUTTY, C.C.NO.26/358,
VALIYAVEETTIL HOUSE, BEACH ROAD, RAMESWARAM VILLAGE, KOCHI-682 002.
14. SIMON, AGED 58 YEARS, S/O. JOSEPH, C.C.NO.23/371, PALLIPPARAMBIL
HOUSE, BEACH ROAD, RAMESWARAM VILLAGE, KOCHI-682 002.
15. MARY ANTONY, AGED 69 YEARS, W/O. ANTONY, C.C.NO.23/354, KOCHERI
HOUSE, BEACH ROAD, RAMESWARAM VILLAGE, KOCHI-682 002.
16. PHILO, AGED 54 YEARS, W/O. RUFAT, C.C.NO.23/363, ARACKAPARAMBIL,
BEACH ROAD, RAMESWARAM VILLAGE, KOCHI-682 002.
17. J O Y , A G E D 6 3 Y E A R S , S / O . R A P H E L , C . C . N O . 2 3 / 3 6 5 , T H E K K E
TAMARAPARAMBU, BEACH ROAD, RAMESWARAM VILLAGE, KOCHI-682 002.
18. K.C. JACOB, AGED 49 YEARS, S/O. CHARLY, H.NO.23/366, KUTTIPPURATHU
HOUSE, BEACH ROAD, RAMESWARAM VILLAGE, KOCHI-682 002.
19. BRIGIT, AGED 56 YEARS, W/O. GEORGE, C.C.NO.23/361, POLEPPARAMBIL
HOUSE, BEACH ROAD, RAMESWARAM VILLAGE, KOCHI-682 002.
20. JULIAT, AGED 60 YEARS, W/O. SELVAM, C.C.NO.23/358, PUNNACKAL HOUSE,
BEACH ROAD, RAMESWARAM VILLAGE, KOCHI-682 002.
21. MANJU, AGED 37 YEARS, D/O. MARSAL, C.C.NO.23/353, THALANASSERY
WP(C) No.26668/2021 2/3
HOUSE, BEACH ROAD, RAMESWARAM VILLAGE, KOCHI-682 002.
22. SOPHY SHAJI, AGED 50 YEARS, W/O. SHAJI, C.C.NO.23/364, PULIYANADATHU
HOUSE, BEACH ROAD, RAMESWARAM VILLAGE, KOCHI-682 002.
23. T R E A S A L A Z A R , A G E D 5 5 Y E A R S , D / O . B A P P U , C . C . N O . 2 3 / 3 7 2 ,
VAZHAKKUTTATHIL, BEACH ROAD, RAMESWARAM VILLAGE, KOCHI-682 002.
24. MARY, AGED 51 YEARS, D/O.ANTONY, C.C.NO.23/402, PALAMPPILLI, BEACH
ROAD, RAMESWARAM VILLAGE, KOCHI-682 002.
25. LISSIE, AGED 46 YEARS, W/O. SEBASTIAN, C.C.NO.23/362, PULICKAL
HOUSE, BEACH ROAD, RAMESWARAM VILLAGE, KOCHI-682 002.
26. MOLLY, AGED 55 YEARS, W/O. JOSEPH, C.C.NO.23/367, THEKKE
TAMARAPPARAMBU, BEACH ROAD, RAMESWARAM VILLAGE, KOCHI-682 002.
27. ROSY V.J. @ LIJI JUSTIN, AGED 42 YEARS, D/O. GRACY PRAKASAM,
C.C.NO.15/2189A1, MOOLAMKUZHIYIL, BEACH ROAD, RAMESWARAM VILLAGE,
KOCHI-682 002.
28. MABLE, AGED 53 YEARS, W/O BABU, C.C.NO.23/351, MANIYAPOZHI VEETTIL,
BEACH ROAD, RAMESWARAM VILLAGE, KOCHI-682 002.
29. RICHADSON, THOMAS, AGED 29 YEARS, S/O. JACKSON, POLLAYIL HOUSE,
C.C.NO.23/349, BEACH ROAD, RAMESWARAM VILLAGE, KOCHI-682 002.
RESPONDENTS:
1. STATE OF KERALA, CHIEF SECRETARY TO THE GOVERBMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2. PRINCIPAL SECRETARY TO THE GOVERNMENT, REVENUE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001.
3. SECRETARY, HOUSING DEPARTMENT, 1ST FLOOR, NORTH BLOCK, SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
4. DISTRICT COLLECTOR, ERNAKULAM DISTRICT, COLLECTORATE, KAKKANAD,
ERNAKULAM-682 030.
5. TAHASILDHAR (LAND RECORDS), KOCHI, TALUK OFFICE, GROUND FLOOR, KB
JACOB ROAD, FORT KOCHI-682 001.
6. VILLAGE OFFICER, RAMESWARAM VILLAGE, VILLAGE OFFICE, PULLARDESHAM
ROAD, PALLURUTHY, KOCHI-682 006.
7. KERALA STATE HOUSING BOARD, REP BY ITS SECRETARY, HOUSING BOARD
JUNCTION, SANTHI NAGAR, THIRUVANANTHAPURAM-695 001.
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to direct the respondents No.5 and 6 to mutate properties of
petitioners No.2 to 10, 14 to 29 and to accept land tax from all the
petitioners provisionally, pending disposal of the Writ Petition.
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of WP(C) and this court's order dated
12.11.2024 and upon hearing the arguments of M/S.R.KRISHNAKUMAR
(CHERTHALA) & TINY THOMAS, Advocates for the petitioners, GOVERNMENT
PLEADER for respondents 1 to 6 and of M/S.MANOJ RAMASWAMY, V.HARISH &
P.A.AYUB KHAN, Advocates for the 7th respondent, the court passed the
following:
WP(C) No.26668/2021 3/3
ORDER
The learned Standing Counsel for the Kerala State Housing Board submits that steps are being taken to issue NOC for effecting mutation.
Necessary steps shall be taken by the Housing Board within a period of one month from today.
Post on 22.01.2025.
Sd/- VIJU ABRAHAM, JUDGE 20-12-2024 /True Copy/ Assistant Registrar