Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 14] [Entire Act] State of Maharashtra - Subsection Section 14(i) in The Maharashtra Medical Practitioners Act, 1961 (i)to award stipends, scholarships, medals, prizes and other rewards;
