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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1) in The Cost and Works Accountants (Procedure of Investigations of Professional and Other Misconduct and Conduct of Cases) Rules, 2007

(1)The Board of Discipline shall follow summary disposal procedure in dealing with all cases before it, as laid down in this Chapter.