Section 13(2) in The M.P. Vishwavidyalaya Adhiniyam, 1973
(2)The Kuladhipati shall appoint a committee consisting of the following persons, namely :-(i)one person elected by the Executive Council;(ii)[ one person nominated by the Chairman of the University Grants Commission] [Substituted by M.P Act No. 6 of 1997.];(iii)one person nominated by the Kuladhipati.The Kuladhipati shall appoint one of the three persons to be the Chairman of the Committee.
