Punjab-Haryana High Court
Bhakra Beas Management Board And ... vs Jatinder Kumar Sood And Others on 9 November, 2012
Bench: A.K. Sikri, Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Letters Patent Appeal No.1295 of 2012 (O&M)
DATE OF DECISION: November 09, 2012
Bhakra Beas Management Board and another
.....Appellants
versus
Jatinder Kumar Sood and others
.....Respondents
CORAM:- HON'BLE MR.JUSTICE A.K. SIKRI, CHIEF JUSTICE
HON'BLE MR. JUSTICE RAKESH KUMAR JAIN, JUDGE
Present: Mr.Vikas Suri, Advocate for the appellants
..
A.K. SIKRI, C.J.: (Oral)
By the impugned order, learned single Judge has directed the appellants to pay salary of the post of Welder as in Punjab State Electricity Board. The respondents are holding the posts of Welder. Learned single Judge has held that the pay scale of the post of Welder in Punjab State Electricity Board would be admissible to the respondents herein as well. Before us, the attempt of the learned counsel for the appellants is to demonstrate that there are many categories of the post of Welder which are in Groups IV, VIII and XI carrying different pay scales. He submits that the learned single Judge has granted the pay scale which is admissible to Group-XI, though the respondents belong to Group-IV. For this purpose, the learned counsel wants to rely upon various documents which were not before the learned single Judge. In these circumstances, it would be more appropriate for the appellants to file LPA-1295-2012 -2- review petition along with those documents. In view thereof, learned counsel for the appellants wants to withdraw this appeal to approach the learned single Judge by filing the review petition.
Permission granted.
Dismissed.
( A.K. SIKRI )
CHIEF JUSTICE
November 09, 2012 (RAKESH KUMAR JAIN)
pc JUDGE
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