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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(3) in The Chhattisgarh Private Universities (Establishment and Operation) Act, 2005

(3)It shall make available a minimum built up area of [1,00,000] [Substituted '25,000' by C.G. Act No. 21 of 2015, dated 1.5.2015.] square feet in the form of buildings, and ancillary structures for administrative purposes and for conducting the academic programmes.