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State of Madhya Pradesh - Section

Section 62 in The M.P. Vishwavidyalaya Adhiniyam, 1973

62. Approval for imparting instructions.

- No person shall impart instruction in the University or in any College-
(a)unless such person possesses the qualifications laid down by the Academic Council in that behalf; and
(b)except in such subject or subjects and upto the standard for which his qualifications have been approved by the Academic Council.