Supreme Court - Daily Orders
Commissioner Of Income Tax, Kol-1 vs M/S. Infinity Infotech Parks Ltd. on 16 March, 2015
Bench: Anil R. Dave, Amitava Roy
ITEM NO.27 COURT NO.3 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)No............/2015
(CC No(s).4306/2015)
(Arising out of impugned final judgment and order dated 10/09/2014
in ITAT No.60/2014 passed by the High Court Of Calcutta)
COMMISSIONER OF INCOME TAX, KOL-1 Petitioner(s)
VERSUS
M/S. INFINITY INFORTECH PARKS LTD. Respondent(s)
(With appln.(s) for c/delay in filing SLP and office report)
Date : 16/03/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. Ranjit Kumar,SG
Mr. A.K. Raina,Adv.
Mr. S. Potaraju,Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(C)No.7658 of 2012.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar Signature Not Verified Digitally signed by Sarita Purohit Date: 2015.03.18 13:09:54 IST Reason: