Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 594 in Punjab Jail Manual 594. Prisoners not the leave their berths. - No prisoner shall be allowed to leave his sleeping berth for any purpose, without first obtaining the permission of the convict-officer on duty, or to sit or lie on any other prisoner's berth.
