Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Maharashtra - Subsection Section 14(1) in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002 (1)The Council shall, with the previous sanction of the State Government, appoint a Registrar, possessing such qualification as may be prescribed.
