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[Cites 0, Cited by 0] [Section 356] [Entire Act]

State of Rajasthan - Subsection

Section 356(2) in Rajasthan Panchayati Raj Rules, 1996

(2)The best Panchayat shall be adjudged at the district level by a committee constituted for the purpose. Committee shall recommend such panchayat who shall get an incentive grant as under for Development works.I Rs. 2.00 lakhs.II Rs. 1.00 LakhIII Rs. 0.50 lakh