Gujarat High Court
Perfect Security Services vs Institute For Plasma on 26 August, 2013
Author: S.H.Vora
Bench: S.H.Vora
PERFECT SECURITY SERVICESV/SINSTITUTE FOR PLASMA RESEARCH C/CA/8052/2013 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD CIVIL APPLICATION NO. 8052 of 2013 In FIRST APPEAL (STAMP NUMBER) NO. 2044 of 2013 ================================================================ PERFECT SECURITY SERVICES & 1....Applicant(s) Versus INSTITUTE FOR PLASMA RESEARCH & 1....Respondent(s) ================================================================ Appearance: MR. TIRTHRAJ PANDYA, ADVOCATE for the Applicant(s) No. 1 - 2 MRS MAUNA M BHATT, ADVOCATE for the Respondent(s) No. 1 ================================================================ CORAM: HONOURABLE MR.JUSTICE S.H.VORA Date : 26/08/2013 ORAL ORDER
Issue Rule to opponent No.2, making it returnable on 12.9.2013.
(S.H.VORA, J.) YNVYAS Page 1 of 1