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Gujarat High Court

Perfect Security Services vs Institute For Plasma on 26 August, 2013

Author: S.H.Vora

Bench: S.H.Vora

  
	 
	 PERFECT SECURITY SERVICESV/SINSTITUTE FOR PLASMA RESEARCH
	 
	 
	 
	 
	 
	 
	 
	 
	

 
 


	 


	C/CA/8052/2013
	                                                                    
	                           ORDER

 

 


 
	  
	  
		 
			 

IN
			THE HIGH COURT OF GUJARAT AT AHMEDABAD
		
	

 


 


 


CIVIL APPLICATION NO.
8052 of 2013
 
	  
	  
		 
			 

In
			
			
			 

FIRST
			APPEAL (STAMP NUMBER) NO.  2044 of 2013
		
	

 


 


 

================================================================
 


PERFECT SECURITY SERVICES 
&  1....Applicant(s)
 


Versus
 


INSTITUTE FOR PLASMA
RESEARCH  &  1....Respondent(s)
 

================================================================
 

Appearance:
 

MR.
TIRTHRAJ PANDYA, ADVOCATE for the Applicant(s) No. 1 - 2
 

MRS
MAUNA M BHATT, ADVOCATE for the Respondent(s) No. 1
 

================================================================
 

 


 


	 
		  
		 
		  
			 
				 

CORAM:
				
				
			
			 
				 

HONOURABLE
				MR.JUSTICE S.H.VORA
			
		
	

 


 

 


Date : 26/08/2013
 


 

 


ORAL ORDER

Issue Rule to opponent No.2, making it returnable on 12.9.2013.

(S.H.VORA, J.) YNVYAS Page 1 of 1