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State of Haryana - Section

Section 56 in The Haryana Canal and Drainage Rules, 1976

56. Number. [Section 39].

- Every boat, at the time of first measurement shall be given a serial number by which it shall be distinguished while plying on the canal. The number shall be fixed on the part of left hand bow of the boat and shall not be less than twenty centimetres in height and shall be of such a colour as to be easily distinguishable at a distance of 100 metres.