Section 13 in U.P. Distillery Industry (Employment of Workmen and Conditions of Service) Standing Orders, 1986
13. Liability to search on leaving the premises of the Industrial Establishment.
- All the workmen shall be liable to be detained and searched while leaving the premises of the Industrial establishment by the gateman or by any person duly authorised and notified by the employer for the purpose :Provided that a female workman shall be searched only by an authorised female employee:Provided further that search of a workman detained shall be made in the presence of one other person of the same sex as the workman detained for search.
