Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(2) in The Insurance Regulatory And Development Authority (Actuarial Report And Abstract) Regulations, 2000 (2)The average gross rates of interest, referred to under sub-regulation (1), shall be furnished for each fund maintained by an insurer.
