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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(9) in Haryana (Prevention and Control of Water Pollution) Rules, 1978

(9)The Member-Secretary may withhold any payment :Provided that, as soon as may be, after such withholding of payment, the matter shall be placed before the Chairman for his approval.