Short title, extent and commencement.(1)This Act may be called the Rajasthan Panchayati Raj, Act, 1994.(2)It extends to the whole of the State of Rajasthan.(3)It shall come into force on such [date] [Came into force with effect from dated 23.4.1994 vide Rural Development & Panchayati Raj. Department's Notification No. F.4 (1) RDP/Law/93/1468 date 23.4.1994. published in Rajasthan Gazette, E.O., Part VI-C dated 23.4.1994.] as the State Government may, by notification in the Official Gazette, appoint.
