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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(2)(xi) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

(xi)it shall not amount in substance to a suggestion or request for any particular action but it may ask for a statement of the intentions of Government in respect of a matter on which a question may be asked;