Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81] [Entire Act] NCT Delhi - Subsection Section 81(1) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009 (1)The District Child Protection Unit shall coordinate and implement all child rights and protection activities at district level.
