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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(b) in The Orissa Dental Council Rules, 1969

(b)All bills and vouchers that have been paid shall he numbered consecutively for each month in order of payment and shall be stamped "Paid and Cancelled" under the dated signature of the Registrar.