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State of Uttar Pradesh - Section

Section 6 in The U.P. National Security Prisoner (Conditions of Detention) Order, 1980

6. Clothing and bedding.

(1)A National Security Prisoner may wear his own clothes and use his own bedding and shoes. The Superintendent shall supply to any such prisoner who is not possessed of adequate clothes and bedding such articles as will with those already in his possession be equal to the scale prescribed for the ordinary or the superior class, as the case may be, according to the classification of such prisoners.
(2)All articles of clothing and bedding supplied by the Superintendent shall, however, remain the property of the State Government.