Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 5 in Rajasthan Schools (Regulation of Fee) Act, 2016 5. Fixation of Fee in Government schools and aided schools. - The Government shall fix the fee in Government schools and aided schools in the manner as may be determined by the Government.
