Bombay High Court
Raj Shipping Agencies Limited vs Barge Madhwa And Anr on 1 July, 2019
Author: K.R. Shriram
Bench: K.R. Shriram
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 73 OF 2015
In
COMMERCIAL ADMIRALTY SUITS 284 OF 2015
Raj Shipping Agencies Limited ....Petitioner
V/S
Barge Madhwa And Anr And Punj Lloyd Ltd ....Respondent
(applicant) WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 74 OF 2015 In COMMERCIAL ADMIRALTY SUITS 284 OF 2015 Raj Shipping Agencies Limited ....Petitioner V/S Barge Madhwa And Anr ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1162 OF 2015 In ADMIRALTY SUITS 1 OF 2015 Atlantic Shipping Pvt. Ltd. ....Petitioner V/S Barge Madhwa And Anr ....Respondent WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 75 OF 2015 In COMMERCIAL ADMIRALTY SUITS 285 OF 2015 Page 1/5 ::: Uploaded on - 01/07/2019 ::: Downloaded on - 02/07/2019 04:09:47 ::: Tag Offshore Limited ....Petitioner V/S Barge Madhwa And Anr ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1721 OF 2015 In ADMIRALTY SUITS 17 OF 2015 Raj Transport & Trading Company ....Petitioner V/S Barge Madhwa And Anr ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1166 OF 2015 In ADMIRALTY SUITS 17 OF 2015 Raj Transport & Trading Company ....Petitioner V/S Barge Madhwa And Anr ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1715 OF 2015 In ADMIRALTY SUITS 1 OF 2015 Atlantic Shipping Pvt. Ltd. ....Petitioner V/S Barge Madhwa And Anr ....Respondent WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 76 OF 2015 In COMMERCIAL ADMIRALTY SUITS 285 OF 2015 Page 2/5 ::: Uploaded on - 01/07/2019 ::: Downloaded on - 02/07/2019 04:09:47 ::: Tag Offshore Limited ....Petitioner V/S Barge Madhwa And Anr ....Respondent WITH NOTICE OF MOTION (SUITS) LODGING NO. 2763 OF 2015 In ADMIRALTY SUITS 81 OF 2015 Barkat Hiring Co. ....Petitioner V/S Dlb Nand Gaurav And Anr ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1722 OF 2015 In ADMIRALTY SUITS 50 OF 2015 Husnain Idris Udaipurwala ....Petitioner V/S Dlb Nand Gaurav And Anr. ....Respondent WITH NOTICE OF MOTION (SUITS) LODGING NO. 2182 OF 2015 In ADMIRALTY SUITS 63 OF 2015 Accelerated Growth Fze. ....Petitioner V/S Dlb Nand Gaurav ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 514 OF 2016 In ADMIRALTY SUITS 1 OF 2016 Page 3/5 ::: Uploaded on - 01/07/2019 ::: Downloaded on - 02/07/2019 04:09:47 ::: Marco Power Solutions Pvt Ltd ....Petitioner V/S Dlb Nand Gaurav And 2 Ors ....Respondent WITH NOTICE OF MOTION (SUITS) LODGING NO. 2765 OF 2015 In ADMIRALTY SUITS 94 OF 2015 Asean International Ltd ....Petitioner V/S Dlb Nand Gaurav And Anr ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1644 OF 2015 In ADMIRALTY SUITS 45 OF 2015 Dan Bunkering (middle East) Dmcc ....Petitioner V/S Dlb Nand Gaurav And Anr ....Respondent WITH NOTICE OF MOTION (SUITS) LODGING NO. 180 OF 2016 In ADMIRALTY SUITS 20 OF 2015 Transtar Offshore Services Pvt. Ltd. ....Petitioner V/S Dlb Nand Gaurav And Anr ....Respondent WITH NOTICE OF MOTION (SUITS) LODGING NO. 181 OF 2016 In COMMERCIAL SUIT 73 OF 2016 Page 4/5 ::: Uploaded on - 01/07/2019 ::: Downloaded on - 02/07/2019 04:09:47 ::: Sumayla Marine Service ....Petitioner V/S Dlb Nand Gaurav And Anr ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1718 OF 2015 In ADMIRALTY SUITS 11 OF 2015 Integr8 Fuels Inc. ....Petitioner V/S Madhwa And Anr. ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1158 OF 2015 In ADMIRALTY SUITS 11 OF 2015 Integr8 Fuels Inc. ....Petitioner V/S Madhwa And Anr. And Punj Lloyd Ltd ....Respondent (applicant) CORAM : K.R. SHRIRAM, J DATE : 1st July, 2019 P.C. :
On account of paucity of time the matter stand adjourned to 12 July 2019.
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