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[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Andhra Pradesh - Subsection

Section 94(ii) in Andhra Pradesh Rules Under the Registration Act, 1908

(ii)When consideration is paid before the Registering Officer in currency notes or Bank draft or cheque and any party to the transaction desires that the numbers of such notes, draft or cheque shall be noted in the endorsement, the request shall be complied with.