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Himachal Pradesh High Court

Raj Kumar vs . Senior Executive Engineer on 6 May, 2026

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Raj Kumar Vs. Senior Executive Engineer .

CWP No. 4645/2024

06.05.2026 Present: Mr. Rahil Mahajan, Advocate, for the petitioner.

None for the respondent.

of There is no appearance on behalf of the respondent.

Hence, in the interest of justice, list after three weeks.

rt Reply, if any, be filed in the meanwhile.

Jyotsna Rewal Dua Judge 06th May, 2026 (Rohit) ::: Downloaded on - 09/05/2026 10:16:58 :::CIS