Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Kerala - Subsection Section 9(5) in Kerala University of Health Sciences Act, 2010 (5)The other officers of the University shall be appointed in such manner and exercise such powers and perform such duties as provided under this Act and Statutes of the University.
