Delhi High Court - Orders
Seetangeli Bhutani vs Ajay Bhutani on 10 October, 2023
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~93
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 78/2017
SEETANGELI BHUTANI ..... Petitioner
Through: Ms Akriti Tyagi, Adv. (through VC)
versus
AJAY BHUTANI ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 10.10.2023 CM APPL. 52526/2023
1. This is an application seeking withdrawal of the present contempt petition.
2. For the reasons stated in the application, the present application is allowed and the contempt petition is dismissed as withdrawn.
JASMEET SINGH, J OCTOBER 10, 2023 sr Click here to check corrigendum, if any This is a digitally signed order.
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