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Delhi High Court - Orders

Seetangeli Bhutani vs Ajay Bhutani on 10 October, 2023

Author: Jasmeet Singh

Bench: Jasmeet Singh

                                    $~93
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CONT.CAS(C) 78/2017
                                                SEETANGELI BHUTANI                                                               ..... Petitioner
                                                             Through:                                          Ms Akriti Tyagi, Adv. (through VC)

                                                                                      versus

                                                AJAY BHUTANI                                                                    ..... Respondent
                                                                                      Through:

                                                CORAM:
                                                HON'BLE MR. JUSTICE JASMEET SINGH
                                                             ORDER

% 10.10.2023 CM APPL. 52526/2023

1. This is an application seeking withdrawal of the present contempt petition.

2. For the reasons stated in the application, the present application is allowed and the contempt petition is dismissed as withdrawn.

JASMEET SINGH, J OCTOBER 10, 2023 sr Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/10/2023 at 13:34:12