Bombay High Court
Sanjay Ramchandra Pawar vs Prashant Kashiram Naik And Ors on 26 August, 2025
Author: Milind N. Jadhav
Bench: Milind N. Jadhav
Common Order.docx
Amberkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CORAM : MILIND N. JADHAV, J.
DATE : AUGUST 26, 2025 P. C.:
1. Due to paucity of time, the following matters are adjourned to future dates as follows:-
Serial No(s). Adjourned Date 21, 23, 26 to 29, 33 to 35, 38 to 51, 53, 54, 56 to 61, 11 December 2025 63 & 66
2. In the meanwhile, ad-interim / interim relief, if any, granted earlier to continue.
Amberkar [ MILIND N. JADHAV, J. ] Digitally signed by RAVINDRA RAVINDRA MOHAN AMBERKAR MOHAN Date:
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