Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act] State of Tamilnadu - Subsection Section 18(2)(d) in The Tamil Nadu Agricultural Lands Record Of Tenancy Rights Act, 1969 (d)the procedure to be followed by the authorities and officers appointed or having jurisdiction under this Act;