Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act] State of Karnataka - Subsection Section 11(1)(xii) in The Hampi World Heritage Area Management Authority Act, 2002 (xii)to raise local, regional, national and international awareness about the significance of the Hampi World Heritage Site;